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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Jai Narain @ Jai Bhagwan And Anr vs State Of Haryana And Anr on 22 November, 2019

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

RFA No.2374 of 2013 (O&M)                                                      1

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH


                                          RFA No.2374 of 2013 (O&M)
                                          Date of Decision:22.11.2019

Jai Narain alias Jai Bhagwan and another                         ....Appellant(s)

                                      Versus

State of Haryana and another                                    ....Respondent(s)


CORAM:        HON'BLE MR. JUSTICE G.S. SANDHAWALIA


Present:      Mr. Pawan Kumar, Senior Advocate with
              Mr. Surya Kumar, Advocate,
              Mr. Anshuman Mandhar, Advocate and
              Mr. Mandeep S. Bedi, Senior Advocate with
              Mr. Sidhant Nehra, Advocate,
              Mr. Rajat Garg, Advocate for
              Mr. Aditya Jain, Advocate,
              Mr. Sanjay Vij, Advocate,
              Mr. Sanjay Vashisth, Advocate,
              Mr. Harsh Bunger, Advocate,
              Mr. Udit Garg, Advocate,
              Mr. Gurpreet Singh, Advocate for
              Mr. Saurabh Arora, Advocate,
              Ms. Nitika Sharma, Advocate for
              Mr. Aashish Chopra, Advocate,
              Mr. Suresh Kumar Kaushik, Advocate,
              Mr. Sonu Giri, Advocate for
              Mr. Sandeep Sharma, Advocate,
              Mr. Atul Yadav, Advocate,
              Mr. Rohit Sud, Advocate,
              Ms. Monika Singh, Advocate for
              Mr. Amit Kumar Jain, Advocate
              Mr. Harshit Anand, Advocate for
              Mr. Shekhar Verma, Advocate,
              Mr. Munfaid Khan, Advocate,
              Mr. J.L. Malhotra, Advocate,
              Mr. Akash Sridhar, Advocate for
              Mr. Ashwani Talwar, Advocate,
              Mr. Ashok Tyagi, Advocate,
              Mr. J.S. Saneta, Advocate,
              Mr. Rishabh Goel, Advocate for
              Mr. Lokesh Sinhal, Advocate,
              Mr. Rajni Kant, Advocate for
              Mr. Rakesh Dhiman, Advocate,
              Mr. Abhishek Sharma, Advocate,
              Mr. Ashish Gupta, Advocate
              for the landowners.
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 RFA No.2374 of 2013 (O&M)                                                 2



              Mr. Sudeep Mahajan, Addl. A.G., Haryana with
              Mr. Abhinash Jain, AAG, Haryana.

              *****

G.S. SANDHAWALIA, J.

The appeal is allowed in terms of the detailed judgment of even date passed in RFA No.2129 of 2013 titled as "Jaggan and others Vs. State of Haryana and others."

(G.S. SANDHAWALIA) 22.11.2019 JUDGE Parveen Whether speaking/reasoned Yes/No Whether reportable Yes/No 2 of 2 ::: Downloaded on - 09-12-2019 09:13:09 :::