Section 9 in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
9. Recruitment Cell:-
The District Judge shall constitute a recruitment cell with adequate staff and headed by an Administrative Officer (Judicial) for the purpose of collecting information continuously as to the vacancies arising upon retirement or promotion or resignation. The cell shall assist the Recruitment Committee and the Selection Committee in the recruitment and selection process as per the guidelines of the Committees.The Administrative Officer (Judicial) heading the cell shall place before the District Judge, in the month of January every year, a report containing details of the number of direct recruitment vacancies existing and likely to occur during the year in different categories of posts.
