Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3Y] [Entire Act] State of Tamilnadu - Subsection Section 3Y(1) in Tamil Nadu District Municipalities Act, 1920 (1)Except as otherwise provided in this Act, members of every town panchayat elected at an ordinary election shall hold office for a term of five years.
