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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(b) in Bihar Disqualified Owners' (Management of Property) Act, 1952

(b)give such security (if any), as the Collector thinks fit, to the Collector duly to account for all such property and for what he shall receive in respect of such property;