[Cites 0, Cited by 0]
[Section 68]
[Entire Act]
NCT Delhi - Subsection
Section 68(9) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009
| S. No. | Staff/Personnel | No. of Posts |
| (1) | Officer-in-Charge (Superintendent) | 1 |
| (2) | Counsellor | 1 |
| (3) | Probation Officer or Welfare Officer | 3 |
| (4) | House Mother or House Father (shift duty) | 4 |
| (5) | Educator | 2 (voluntary or part time) |
| (6) | Doctor | 1 (voluntary or part time) |
| (7) | Paramedical staff | 1 |
| (8) | L.D.C. + U. D.C | 2 |
| (9) | Art & Craft cum Music Teacher | 1 (part time) |
| (10) | Care Taker or Ayahs | 10 |
| (11) | PT Instructor cum Yoga Trainer | 1 (part time) |
| (12) | Driver | 1 |
| (13) | Cook | 2 |
| (14) | Helper | 2 |
| (15) | Housekeeping | 2 |
| (16) | Gardner | 1 (part time) |