Supreme Court - Daily Orders
Dharam Pal (D) Tho. Lrs Ors vs Dy. Director Of Consolidation on 20 January, 2015
Bench: Anil R. Dave, Jagdish Singh Khehar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) No. 2807 OF 2014
IN
SPECIAL LEAVE PETITION (C) No. 13952 OF 2006
HARTEN (D) TH. LRS ORS. Petitioner(s)
VERSUS
DY. DIRECTOR OF CONSOLIDATION AND ORS Respondent(s)
O R D E R
Upon perusing the paper book, it has come to our notice that there is a delay of 1565 days in filing this Review Petition and we do not find any justified reason to condone this huge delay. Even on merits, we have perused the Review Petition and record of the Special Leave Petition and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration. The Review Petition is, accordingly, dismissed on the ground of delay as well as on merits.
.......................J. [ ANIL R. DAVE ] .......................J. [ JAGDISH SINGH KHEHAR ] Signature Not Verified Digitally signed by New Delhi;
Jayant Kumar AroraDate: 2015.01.22 16:07:23 IST January 20, 2015.
Reason:
Chamber Matter SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2807/2014 In SLP(C) No. 13952/2006 HARTEN (D) THO. LRS ORS Petitioner(s) VERSUS DY. DIRECTOR OF CONSOLIDATION AND ORS Respondent(s) (with application for c/delay in filing Review Petition and office report) Date : 20/01/2015 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar (Signed order is placed on the file)