Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(1)(b) in The West Bengal Panchayat Act, 1973 (b)frame or modify rules regarding the constitution of such committees and the term of office of the members thereof and the method of conducting business.