Section 19 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965
19. Appeal.
- [Sections 38 (1) and 38 (2) (i)]. - Any person aggrieved by an order of the Director under rule 13 or rule 15 or rule 17 may prefer an appeal to the Government; and the decision of the Government on such appeal shall be final.
