Section 3 in Chhattisgarh Civil Courts Act, 1958

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State of Chattisgarh - Section

Section 3 in Chhattisgarh Civil Courts Act, 1958

3. Classes of Civil Courts.

- 1. In addition to the Courts established under any other law for the time being in force, there shall be the following classes of Courts, namely:--

(1)the Court of the District Judge;

(2).........omitted;

(3)the Court of the Civil judge (Class II), and

(4)the Court of the Civil judge (Class I),