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State of Uttar Pradesh - Section

Section 12 in The U.P. Participatory Irrigation Management Act, 2009

12. Acceptance of resignation.

(1)Resignation of a member of the managing committee of a water users' association, at any level may be accepted by the managing committee of the water users' association concerned.
(2)Resignation of the Chairperson of a water users' association may be accepted by the managing committee of immediate upper level water users' association or competent canal officer as the case may be.