Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 75 in Punjab Regional and Town Planning and Development Act, 1995 75. [Coming into operation of Master Plan. [Substituted by Punjab Act No. 30 of 2006, dated 27.10.2006.] - The Master Plan come into operation from the date of publication, referred in sub-section(5) of section 70.]
