Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 971] [Entire Act]

State of Punjab - Subsection

Section 971(3) in Punjab Jail Manual, 1996

(3)The detailed plans and estimate will finally be forwarded by the Inspector-General to the State Government in the Public Works Department through the Chief Engineer, for sanction and allotment of funds.