Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 60 in Uttarakhand Self Reliant Co-Operatives Act, 2003

60. Prohibition against the use of the word "Sahkari" or " co-operative".

- No person other than a co-operative shall engage in trade, or carry on business, under a name or title which includes the expression, "Sahkari" or its English equivalent, "co-operative".