Jharkhand High Court
Gauri Shankar Bishi vs State Of Jharkhand & Anr on 15 September, 2017
Author: B.B. Mangalmurti
Bench: B.B. Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No.1279 of 2010
Gauri Shankar Bishi ... ... Petitioner
Versus
1.The State of Jharkhand
2.Sandhya Rani Bishi ... ... Opp. Parties
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CORAM : HON'BLE MR. JUSTICE B.B. MANGALMURTI
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For the Petitioner : Mr. Kripa Shankar Nanda, Advocate
For the State : A.P.P.
02/15.09.2017Mr. Kripa Shankar Nanda, Advocate appearing on behalf of the petitioner prayed for withdrawal of this case.
Counsel for the State is present. In view of above submission, instant application is dismissed as withdrawn.
(B.B. Mangalmurti, J.) R.P./