Himachal Pradesh High Court
Unknown vs Ramesh Chand V. Mahender Singh on 7 November, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ramesh Chand v. Mahender Singh .
Election Petition No. 1 of 2018 7.11.2022 Present Mr. Shrawan Dogra, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, Advocate, for respondent No.1.
List on 28.12.2022, as prayed for.
(Sandeep Sharma) Judge November 7, 2022 (vikrant) ::: Downloaded on - 07/11/2022 20:33:21 :::CIS