Karnataka High Court
Ms. Pushpalalitha vs The State By The Ministry For Law And ... on 25 October, 2010
Author: A.S.Bopanna
Bench: A.S.Bopanna
fi ae re IOS JR, BANGALORE PUES PALALESHA 4 AGED ABOUT 46 YEARS. 0, R/A SITE #96, PAL Mi PE LAYOUT > KA LKEERE Ex MEN SION " RAMAMU a 1 EEE BAROA Lo NED 43.98 ARS" OSS, WiL SON ¢ GARDEN ; MRE ha LN IMA 6 REDDY AGED ABOUT 4AGY EARS, . RIK # B49, 4TH MAIN, CHOW DESWARY LAS VOUT Mab BATH TAMALLI L BANGALORE "ME, A SHERAR AGED ABOUT 44 YEARS, HPCOT HOUSING COLONY LMR. R 2 SWAMINATHAN AGED ABOUT 42 YEARS, R/A #325, OND CROSS, 8TH MAIN BEML LAYOUT, TUBAR 2AHALLI BANGALORE, g eo pom pative . DR. SOMNA'TE g Bee t MI. KR V RAMESH AGED ABOUT 48 YEARS, R/A D-82, PRESTIGE OZONE WHI TEFIELD coe BANGALORE MR. PRAKASH K KOLIWAD AGED ABOUT 40 YEARS, : R/A # 105, MLA LAYOUT - DOLLARS oa JLONY, RMYV Tf ST, PAGE. BANGALORE ; = MR. PREMCHANDER AGED ABOUT 42 YEARS, R/A HOSKOTE ROAD KADUGODI = BANGALORE © MR. RAVIMG so. ™ AGED ABOUT 51 ¥EARS,? R/A #15. 7¥.MAIN, KAMAN, No JANUYA Li LAYOUT MARATHAHALLD .- BANC GALORE © MR, Ad PH. Bs Lo AGEN ABOUT Bo TEARS, R/A #8 663, INDEEVARUN, LGTH CROSS BE ML I ee JAYOUT BANGALORE. 3UM MISHRA AGED ABOUT 59 YEARS, R/A #263, ABHINAV HERMITAGE 4TH CROSS, RUSTUM BAGH _ BANGA LORE " MROTHARESH BABU "R/A-# 05, 7TH CROSS, VINAYAKANAGAR AUDUGOD . BANGALORE MR CR SURESH AGED ABOUT 39 YEARS, R/A #85, CHALLAGHATTA YAMALURE BANGALORE-560037 # Rede i4. MR. PRAMOD HORE AGED ABOUT 39 VBA RS, R/A ANKSHA RESIDENCY, i FLOOR AYYAPPANAGAR, NEAR KR PU RAM BANGALORE IS. MR. RAGHUPATHI KANDARAPLU AGED ABOUT 37 YEARS, ELECTRONIC CITY BANGALORE 16 MR. OR MURAL . AGED ABOUT 38 VEARS, cs R/A #11, OTH CROSS, KAVERI STREET. : RAMAMURTHY NAGAR 2 BANGALORE - " iy MR, ANIRBAN. o K/A REFER 419, PURVA RIVIERA MARA' HAHALLE - BANGAL ORE 8. MR, PONNUSWAMY. C AGED ABOUT 58 YE ARS,. ; R/A B 48;)KPWD QUART ERS JEEVAN BHIMA NAGAR BANGALORE Mie RAMAKTISHNA REDDY AGED ABOUT #2 YE " R/A CHENINA PANAHAL i 7TH CROSS URUMORTHY. REDDY BANDE De 2DE PANA BALL Li, BANGALORE ty roe : . (By Sri-ySmt : V RENUITH SHANKAR & ASS" -- i THE STATE BY THE MINISTRY FOR LAW AN USTICE ATH FLOOR, A-WING, SHASTRI BHAWAN NEW DELHI-110 001 bo *
VES Q ss BANG THE STATE SY THE MINISTRY OF HOME APFAIRS NORTH BLOCK, CENTRAL SECRETARIAT NEW DELHI-110 001 THE STATE BY me THE MINISTRY OF HUMAN RESOUR CES-AND DEVELOPMENT oo ROOM NO-302 C, SHASTRI BHAY 'AN ee GATE NOW| CONNAUGHT PLACE NEW | DELHI, DELHI -110 001, THE STATE BY THE MINI Spe RY AP CIVIL AN ATION RAJTIV GANDHI] BHAVAN .. mo SAPDARIUNG AIRPORT, NEW DELHI-116 Gas LINEA mS ae 4 CHAIRMAN AND} [ANAG! NG DIRECTOR NA/INDIAN AIRLINES, AIRLINES HO USE, iis, GURUDWAS RA, RAL K ABGA NUL ROAD EW DE LEE C ceil +B BAECUTIVE OFFICER LINES LIMITED UB ANCH IMOND ROAD THE CHA AIRMAN-
ET AIRWAYS (INDIA) LTD , pe 2 BNDHERL- KURLA ROAD T}, MUMBAI ; RA 4 18 8) OS9 MAR ARAS s CHAIR VIAN ser LTD 20M MPLEX, TERMINAL 1-8 INTERNATIONAL AIRPORT ATNAL, THE CHAIRMAN, INDIGO AIRLINES LEVEL 1, TOW? RC, GLOBAL BUSINESS PARK MEH RAULI-GURGAON ROAD, GURGAON HARYANA. 122 002 wane) 10 THE CHAIRMAN ao M/S. GO AIRLINES (INDIA) PVE LID ; PAPER BOX HOUSE, OFF MAHAKALI CAVES ROAD. ANDHERI (E], MUMBAI-400 093. -
Il, THE CHAIRMAN a M/S. PARAMOUNT AIRWAYS (PI LED ALEXANDER SQUARE S55, - SARDAR PATEL RAOD GUINDY, CHENNAI-690 032
1. THE DIRECTOR GENE RAL os DIRECTORATE GENERAL OF Iva AVI ' TECHNICAL CENTRE, OPE: SAFDURIUNC A AS IR TORT AUROBINDO MARG, NEWLI RELHE s, i3. THE DEPUTY INSPEC "TOR SENERAL OF POLICE AIRPORT SECURI _ So INDIRA GANDHI INTERNATIONAL AIRPORT NEW DELHI me |
4. THE SENIOR COMMANDANT BANGALORE AIRPORT. AIRPORT SECURITY. GN NPE CISF Oe MOPS LAL DEVANAHALLI BANGALORE Tine Writ -Petition is filed under Articles 236 & 297 of the Constitution of India praying to direct the Resporidents to assess thé actual-situation, and after the same enact laws, if necessary to protect'the needs of Children / / persons with special needs.
a a This Writ. Petition coming on for orders On. this day the court inade the following order, :
CRDER Even though Rs.2,500 /- es : costs were imposed on the petitioner, still the same, have not besi deposited. Even the office objections have ne , been complied re ithe This is 4 time the main case has: been ed before, 'the Bench OFL account of non- compliar.ce of office. object: Hons. 2, in the interest of justice, however, one further Opportunity is | granted to the petitioner to remove the office objections, Same be, positively reipoved within four weeks from today. Costs as levied vide ofder. dated 22.9.2010 be also deposited. In case of non-
- compliance ' within the time stipulated hereinabove, the instant writ petition will stand dismissed summarily, without further reference to the Bench.
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3. In case, office objections are complied and COSLS are post for consideration on 29.11.20 om HR « Sdf-
SHUEF JUSTICE Sd/-
JUDGE T By AMB i By: fe #. oo ee Assistans Reg : ifely igh Cowes ef Karuata piees60 af paid,