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State of Odisha - Section

Section 13 in Orissa Sugarcane Area Reservation and Power-crushers and Khandasari Units Licensing Order, 1968

13. Licensee not entitled to compensation or refund of fee.

- The cancellation of suspension or a licence under Clause 12 shall not entitle the licensee to any compensation or to the refund of any fee paid in respect of such license.