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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(4) in The West Bengal National Volunteer Force Act, 1949

(4)All the provisions of this Act, except those contained in sub-sections (1), (2) and (3) of section 8, shall apply to the volunteers enrolled under sub-section (1) of this section.