Section 25(9)(a) in The U.P. Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 25(9)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(9)(a) in The U.P. Goods and Services Tax Act, 2017

(a)any specialised agency of the United Nations Organisation or any Multilateral Financial Institution and Organisation notified under the United Nations (Privileges and Immunities) Act, 1947, Consulate or Embassy of foreign countries; and

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State of Uttar Pradesh - Subsection

Section 25(9)(a) in The U.P. Goods and Services Tax Act, 2017