Himachal Pradesh High Court
Ramesh Kumar vs Hrtc & Another on 9 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ramesh Kumar versus HRTC & another Ex. Petition No. 29 of 2022 09.05.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the .
petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
The learned counsel appearing for the respondents prays for and is granted three weeks' further time to file reply.
List thereafter.
r to ( Mohammad Rafiq )
Chief Justice
( Sandeep Sharma )
Judge
May 09, 2022
( rajni )
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