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Himachal Pradesh High Court

Ramesh Kumar vs Hrtc & Another on 9 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Ramesh Kumar versus HRTC & another Ex. Petition No. 29 of 2022 09.05.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the .

petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

The learned counsel appearing for the respondents prays for and is granted three weeks' further time to file reply.

List thereafter.

                           r             to              ( Mohammad Rafiq )
                                                             Chief Justice

                                                         ( Sandeep Sharma )
                                                               Judge


             May 09, 2022
                  ( rajni )







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