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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(iv) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(iv)the certificate holder has been black-listed and the order black-listing him has not been revoked; shall renew the certificate of registration for a further period of three years at a time.