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[Cites 0, Cited by 0] [Section 286(1)] [Section 286] [Entire Act]

State of Tamilnadu - Subsection

Section 286(1)(b) in Chennai City Municipal Corporation Act, 1919

(b)report the death of the animal to an officer of the health department of the division of the city in which the death occurred, with a view to his causing the same to be removed.