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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(55) in The New Delhi Municipal Council Act, 1994

(55)" vehicle" includes a carriage, cart, van, dray, truck, hand-cart, bicycle, tricycle, cycle-rickshaw, motor vehicle and every wheeled conveyance which is used or is capable of being used on a street;