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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(7) in Statutes of the Jodhpur National University, Jodhpur, 2010

(7)The BASR may authorize the President to act on recommendations made by examiners on M.Phil dissertations and Ph.D. theses, in accordance with the procedure laid down in this behalf by relevant Ordinances or Regulations made under these Statutes.