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[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(2)(d) in The Motor Vehicles Act, 1988

(d)the exemption from all or any of the provisions of this Chapter of fire Brigade vehicles, ambulances and other special classes or descriptions of vehicle, subject to such conditions as may be prescribed;