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Union of India - Section

Section 41 in Companies (Appointment of Sole Agents) Rules, 1975

41. Any other information which the company may like to be taken into consideration.

Dated, this ....................... day of ............. 19 ........SignatureDesignation]Form-II(See rule 2)Registration No. of the CompanyThe Companies Act, 1956Form of application for approval of the Central Government to the appointment of sole agents for the buying or purchasing of goods by a company.