Section 1915 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Members) Rules, 1998
1915.
G.S.R. 189(E) dated 20th April, 1998. - In exercise of the powers conferred by sub-section (2) of Section 22 of the National Environment Appellate Authority Act, 1997 (No. 22 of 1997), the Central Government hereby makes the following rules, namely :-
