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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Assam - Subsection

Section 55(1) in Madhabdev University Act, 2017

(1)The Chancellor shall, within three months from the date of the commencement of this Act, appoint on such terms and conditions as he thinks fit a person to be the Vice-Chancellor. For this purpose he/she may constitute an Advisory Board (Search Committee) as mentioned in section 12(1). A Joint Secretary in the Education (Higher) Department shall be the Secretary to the Search Committee so constituted.