Supreme Court - Daily Orders
Gaurav Kumar Sen vs The State Of Rajasthan on 4 October, 2019
Bench: Arun Mishra, S. Ravindra Bhat
ITEM NO.6 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20519/2019
(Arising out of impugned final judgment and order dated 06-03-2019
in DBCRP No. 72/2019 29-10-2018 in DBCWP No. 24245/2018 passed by
the High Court Of Judicature For Rajasthan At Jaipur)
GAURAV KUMAR SEN & ORS. Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.150225/2019-CONDONATION OF DELAY
IN FILING and IA No.150227/2019-EXEMPTION FROM FILING O.T. and IA
No.150226/2019-CONDONATION OF DELAY IN REFILING )
Date : 04-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. Nikhil Singhvi, Adv.
Ms. Manpreet Kaur, AOR
Mr. Abhishek Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 18 October 2019 along with SLP(C) Diary No. 28320/2017.
(MANISH SETHI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.10.05 14:17:10 IST Reason: