Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 557 in Bihar Education Code, 1961 557. Departmental and Public Works Department Buildings. - Some educational buildings are constructed and maintained by the Public Works Department and some departmentally.(a)Public Works Department Buildings.
