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[Cites 0, Cited by 0] [Section 39(16)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(16)(c) in The Jharkhand State Agricultural University Act, 2000

(c)So far as appointment to any post in the post-graduate department corresponding to a Class I cadre post under the Government is concerned, the record of eligible transferred officers shall be given due consideration.