Delhi High Court - Orders
Fiitjee Ltd vs Sadbhawna Today & Anr on 27 January, 2026
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 225/2021 and CCP(O) 21/2021, I.A. 5723/2021
I.A. 8639/2021 and I.A. 15174/2021
FIITJEE LTD. .....Plaintiff
Through: Mr. K.C. Mittal, Mr. Yugansh Mittal
Mr. Madhur Gupta, Mr. Gautam Buddha Singh,
Ms. Seema Gulati and Mr. Sudhir Kathpalia,
Advocates.
versus
SADBHAWNA TODAY & ANR. .....Defendants
Through: Ms. Pracheta Kar, Advocate for D1.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 27.01.2026 I.A. 1743/2022 (Application under Order VII Rule 11 CPC for rejection of plaint by defendant no.1)
1. Ms. Pracheta Kar, learned counsel appearing on behalf of defendant no.1/applicant prays for time to appear physically and make her submissions on the next date of hearing.
2. At request, re-notify on 12.05.2026.
3. Interim order, if any, to continue.
VIKAS MAHAJAN, J JANUARY 27, 2026/jg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:15