Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(7)(ii) in Punjab Market Committees Bye-laws (ii)Non-checking of register in Form 'F' or any other alternative register in place of Form 'F' permitted by the Secretary Board;