Section 13(2)(c) in The Benares Family Domains Act, 1904

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(c) in The Benares Family Domains Act, 1904

(c)prescribe by whom the rate shall be assessed and collected, and what instalments and at what times the amounts due under sections 6 and 7 shall be payable; and

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State of Uttar Pradesh - Subsection

Section 13(2)(c) in The Benares Family Domains Act, 1904