Madhya Pradesh High Court
Deceased Rajaram Through Lrs Basu vs Anil on 18 February, 2022
Author: Anil Verma
Bench: Anil Verma
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
Misc. Appeal No.2713/2021
(Decd. Rajaram through LRs Basu & Ors.Vs. Anil & Ors.)
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Indore, dated 18/02/2022
None for the appellants.
Ms. Archana Jadia, learned counsel for the respondent N.3.
Notices have been served upon all the respondents.
The case is adjourned.
List after four weeks.
(ANIL VERMA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2022.02.18 18:47:02 -08'00'