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Madhya Pradesh High Court

Deceased Rajaram Through Lrs Basu vs Anil on 18 February, 2022

Author: Anil Verma

Bench: Anil Verma

 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
                                  Misc. Appeal No.2713/2021
                      (Decd. Rajaram through LRs Basu & Ors.Vs. Anil & Ors.)
                                              -1-

Indore, dated 18/02/2022

             None for the appellants.

             Ms. Archana Jadia, learned counsel for the respondent N.3.

Notices have been served upon all the respondents.

The case is adjourned.

List after four weeks.

(ANIL VERMA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2022.02.18 18:47:02 -08'00'