Section 11 in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973
11. Declaration.
- For safeguard of the recovery of over or excess payment made on account of some error in the fixation of initial pay in the new pay scale, each member of service opting new pay scale or deemed to have opted new pay scale, shall give a declaration in form No. 2 appended with these Rules.In the event of any over-payment of Executive Officer shall be competent to recover such over-paid amount from such member.
