Delhi High Court - Orders
Future Express vs Union Of India And Ors on 21 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11360/2017
FUTURE EXPRESS ..... Petitioner
Through: Mr Giriraj Subramanium,
Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Dev P. Bhardwaj, CGSC for
UOI with Mr Jatin Teotia,
Advocate for R-1.
Mr Arunesh Sharma, Advocate for
Mr Harpreet Singh, SSC for
Customs/R-3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 21.02.2019
1. A request for an adjournment is made on behalf of the learned counsel appearing for respondent no. 3. The request for adjournment is not opposed.
2. List on 22.05.2019.
VIBHU BAKHRU, J FEBRUARY 21, 2019 MK