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Delhi High Court - Orders

Future Express vs Union Of India And Ors on 21 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~12
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 11360/2017
       FUTURE EXPRESS                                 ..... Petitioner
                         Through:   Mr Giriraj Subramanium,
                                    Advocate.

                         versus

       UNION OF INDIA AND ORS.                ..... Respondents
                     Through: Mr Dev P. Bhardwaj, CGSC for
                               UOI with Mr Jatin Teotia,
                               Advocate for R-1.
                               Mr Arunesh Sharma, Advocate for
                               Mr Harpreet Singh, SSC for
                               Customs/R-3.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 21.02.2019

1. A request for an adjournment is made on behalf of the learned counsel appearing for respondent no. 3. The request for adjournment is not opposed.

2. List on 22.05.2019.

VIBHU BAKHRU, J FEBRUARY 21, 2019 MK