Section 251(6) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012
(6)The Liquidator shall also keep a counterfoil Receipt Book in triplicate in Form No. 88, the leaves of which shall be machine numbered serially, from which shall be issued all receipts for payment made to the Liquidator. The duplicate and the triplicate shall bear the same number as the original.
