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Chattisgarh High Court

Guardian And Guide English Medium ... vs State Of Chhattisgarh 74 Wpc/3290/2018 ... on 15 January, 2019

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 2323 of 2018 Guardian and Guide English Medium School Versus State of Chhattisgarh 15/01/2019 Shri BP Sharma, counsel for the petitioner.

Shri Sudeep Verma, Deputy GA for the State. He prays for and is allowed 6 weeks' time to file return.

IR to continue till the next date of hearing.

Sd/-

Judge (Prashant Kumar Mishra) Barve