Chattisgarh High Court
Guardian And Guide English Medium ... vs State Of Chhattisgarh 74 Wpc/3290/2018 ... on 15 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 2323 of 2018 Guardian and Guide English Medium School Versus State of Chhattisgarh 15/01/2019 Shri BP Sharma, counsel for the petitioner.
Shri Sudeep Verma, Deputy GA for the State. He prays for and is allowed 6 weeks' time to file return.
IR to continue till the next date of hearing.
Sd/-
Judge (Prashant Kumar Mishra) Barve