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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(ii) in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002

(ii)The consent of the Commission or exemption as provided hereinabove shall be without prejudice to the compliance of any other law for the time being in force.