Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(e) in The Khuda Bakhsh Oriental Public Library Act, 1969

(e)"library" means the Khuda Bakhsh Oriental Public Library declared to be an institution of national importance under this Act;