Section 1 in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015
1. Short title, extent and commencement.
(1)This Act may be called the West Bengal Tea Plantation Employees' Welfare Fund Act, 2015.(2)It extends to the five districts of the State of West Bengal viz. Darjeeling, Jalpaiguri, Alipurduar, Uttar Dinajpur and Coochbehar.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, specify.
