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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in Bihar Employees' State Insurance Medical Service Rules, 1981

(2)If there is no non-banking treasury or sub-treasury in the district, the fourth week will also be spent at the district treasury. The trainee should familiarise himself thoroughly with the manual named below:-
(i)Bihar Treasury Code, Volumes I and II
(ii)Accounts Code, Volume II.