Delhi High Court - Orders
Centre For Railway Information Systems vs M/S Capgemini Technologies Services ... on 28 February, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 102/2025
CENTRE FOR RAILWAY INFORMATION SYSTEMS
.....Petitioner
Through: Mr. Dhruv Joshi, Advocate
versus
M/S CAPGEMINI TECHNOLOGIES SERVICES INDIA LTD
.....Respondent
Through: Mr. Aashish Gupta, Mr. Puneeth
Ganapathy, Mr. Sankalp Udgata,
Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 28.02.2025 I.A. 5284/2025 (Exemption) Allowed, subject to all just exceptions. O.M.P. (COMM) 102/2025 & I.A. 5283/2025, I.A. 5285/2025
1. An adjournment has been sought on behalf of the Petitioner on the ground that the main Counsel is not available today.
2. List on 08.04.2025 in the supplementary list.
SUBRAMONIUM PRASAD, J FEBRUARY 28, 2025 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:23:23 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:23:23