Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(v) in Chhattisgarh Food and Nutritional Security Act, 2012

(v)"Particularly Vulnerable Social Group" means a group of households identified as such by the State Government under sub-section (2) of Section 15 for the purpose of entitlements under Section 3;