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[Cites 0, Cited by 0] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Individuals who distinguish themselves in action after committing an offence which has rendered them ineligible for the award of the Medal, may be recommended for the award if otherwise qualified, at the discretion of the Captain.