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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(b) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

(b)the Tamil Nadu Inam Estates (Abolition and Conversion into Ryotyv^ri) Act, 1963 (Tamil Nadu Act 26 of 1963); or