Section 3(2)(h) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(h)three Members of Parliament, of whom two shall be elected by the House of the People and one by the Council of States, Members;

Legal Document View