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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(1) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(1)The Draw of each Lottery shall normally be conducted at Thiruvananthapuram or at any other place in the State as decided by [the Direct] [Substituted 'Government' by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)].