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State of Punjab - Section

Section 12 in The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984

12. Repeal and saving.

- The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1977 are hereby repealed:Provided that any order issued or any action taken under the rules so repealed shall be deemed to have been issued or taken under the corresponding provisions of these rules.Form I